SREENIVAS HARISH KUMAR

6,738 recorded High Court judgment(s) · 2012–2025

Courts

Karnataka High Court

6738

DISMISSED	3509
ALLOWED	2251
DISPOSED	420
Dismissed for Non-Prosecution	200
Partly Allowed	121
ALLOWED AND REMANDED	89
Converted	50
Abated	44

SHIVAPRASAD @ SHIVU @ TINKU v. THE STATE OF KARNATAKA — Karnataka High Court (2025-06-06)
SMT. AMBIKA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-06-04)
RAJESH @ VINOD @ MANNA v. STATE OF KARNATAKA — Karnataka High Court (2025-01-23)
NARAYANASWAMY. G. C. v. STATE OF KARNATAKA — Karnataka High Court (2025-01-23)
M/S JANKI CORP. LTD, IRON AND STEEL DIVISION v. SHRI. V. GIRIYAPPA S/O T. OBLESHAPPA — Karnataka High Court (2024-11-27)
K R RAJESH ALIAS RAJI ALIAS KUNDURU RAJI v. THE STATE OF KARNATAKA BY KYATHASANDRA P S — Karnataka High Court (2024-11-15)
JOMAN V GEROGE v. THE STATE OF KARNATAKA — Karnataka High Court (2024-11-15)
BISHNOI MARKETING AGENCIES v. NANDI ENTERPRISES — Karnataka High Court (2024-11-15)
SRI.K. SHEKANNA v. THE STATE OF KARNATAKA, — Karnataka High Court (2024-11-14)
MR. JOHN PETER v. STATE OF KARNATAKA — Karnataka High Court (2024-11-14)