SPECIAL LIST (CIVIL)
123 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 123 |
Disposal nature
| Disposed Of | 80 |
| Dismissed For Non-prosecution | 15 |
| Allowed | 12 |
| Dismissed | 12 |
| Closed | 4 |
Recent judgments
- SHAHAJAMAL ALI @ MD. SAHJAMAL v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-08-02)
- NAJIDA KHATUN @ NAZIDA KHATOON v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2023-08-02)
- SHANTILAL DUGAR v. SIDDIQUR RAHMAN — Gauhati High Court (2022-11-03)
- MD. SADARUDDIN AHMED v. MUSSTT. JABINA BEGUM — Gauhati High Court (2022-11-01)
- MASUQUE AHMED v. SRIMATI SHYAMA RANI MALAKAR and ANR. — Gauhati High Court (2022-09-01)
- SMT. JASODA DEVI and 8 ORS v. PANCHAM PANDIT and 3 ORS. — Gauhati High Court (2022-08-30)
- ANIL URANG and ANR v. PRABIN PHUKAN and 3 ORS — Gauhati High Court (2022-08-30)
- SANJAY KUMAR JAIN v. RITESH KUMAR TIBREWALLA and 4 ORS — Gauhati High Court (2022-08-30)
- AJIT DAS v. SMTI BIVA CHAKRABORTY and 2 ORS — Gauhati High Court (2022-08-30)
- M/S NORTHEASTERN TRADE INTERNATIONAL A PROPRIETORSHIP FIRM v. HINDUSTAN PAPER CORPORATION LIMITED — Gauhati High Court (2022-08-23)
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