LexSPECIAL DIVISION BENCH
23 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 23 |
Disposal nature
| Disposed Of | 17 |
| Dismissed For Non-prosecution | 3 |
| Dismissed | 2 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- KISHAN KOIRI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2022-12-05)
- BADAN SOREN v. THE STATE OF ASSAM — Gauhati High Court (2022-12-02)
- LAKSHI KANTA LASKAR v. THE STATE OF ASSAM — Gauhati High Court (2022-11-16)
- JOYNAL BEPARI v. THE STATE OF ASSAM — Gauhati High Court (2022-11-07)
- MORAN MAJUMDAR v. THE UNION OF INDIA and 3 ORS — Gauhati High Court (2022-10-20)
- JUBEDA KHATUN v. THE UNION OF INDIA and 6 ORS. — Gauhati High Court (2022-08-16)
- MD. TAFIQUL ISLAM @ TAFIQUL HUSSAIN v. THE UNION OF INDIA and 3 ORS — Gauhati High Court (2022-08-03)
- BHAIKON RAJOWAR v. THE STATE OF ASSAM — Gauhati High Court (2022-06-09)
- MATHIO BAGHWAR v. THE STATE OF ASSAM — Gauhati High Court (2022-05-25)
- SMT. PRAJAPATI BARMAN v. SHYAMAL BARMAN — Gauhati High Court (2022-05-18)