LexSOURENDRA PANDEY
2,470 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 2470 |
Disposal nature
| BAIL GRANTED | 1835 |
| WITHDRAWN | 180 |
| DISPOSED | 160 |
| BAIL REJECTED | 111 |
| ALLOWED | 98 |
| DISMISSED | 79 |
| DISMISS FOR NON-PROSECUTION | 5 |
| D.F.D. FOR NON APPEARANCE | 1 |
Recent judgments
- Rani Kumari v. The State of Bihar — Patna High Court (2026-05-21)
- Md. Faiyaz @ Faiyaz v. The State of Bihar — Patna High Court (2026-05-21)
- Bipin Bihari Verma v. The State of Bihar, through the Chief Secretary — Patna High Court (2026-05-21)
- Suresh Paswan v. The State of Bihar — Patna High Court (2026-05-21)
- Mantu Rai v. The State of Bihar — Patna High Court (2026-05-21)
- Pradeep Kumar @ Pradeep Kumar Paswan v. The State of Bihar — Patna High Court (2026-05-21)
- Nitesh Giri v. The State of Bihar — Patna High Court (2026-05-21)
- Dilkhush Choudhary @ Rishi Kumar Choudhary v. The State of Bihar — Patna High Court (2026-05-21)
- Navin Kumar Choudhary v. The State of Bihar — Patna High Court (2026-05-21)
- Ram Lakhan Sada v. The State of Bihar — Patna High Court (2026-05-21)