LexSOUMITRA SAIKIA
24 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 24 |
Disposal nature
| Disposed Of | 20 |
| Dismissed | 3 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- Dejo Karga v. The State of AP and 5 Ors — Gauhati High Court (2025-12-18)
- Gumluk Karbak v. The State of AP and 5 Ors — Gauhati High Court (2025-12-18)
- M/s Nyabom Jilen v. The State of AP and 4 Ors — Gauhati High Court (2025-11-25)
- M/s Nyabom Jilen v. The State of AP and 4 Ors — Gauhati High Court (2025-11-25)
- The Arunachal Pradesh Public Service Commission v. Tame Hari and 55 Ors — Gauhati High Court (2025-09-17)
- The Arunachal Pradesh Pubic Service Commission v. Kompar Kena and 37 Ors — Gauhati High Court (2025-09-17)
- The Arunachal Pradesh Public Service Commission v. Tadar Mamang and 10 Ors — Gauhati High Court (2025-09-17)
- Sova Hi-Tech Industries and 4 Ors v. The State of AP and 3 Ors — Gauhati High Court (2025-09-04)
- Tani Jonkey v. The State of AP and 3 Ors — Gauhati High Court (2025-09-03)
- Sisi Welly v. THE UNION OF INDIA and 4 Ors. — Gauhati High Court (2025-09-03)