SOUMITRA SAIKIA

31 recorded High Court judgment(s) · 2021–2025

Courts

Gauhati High Court

Disposed Of	22
Dismissed As infractuous	3
Dismissed on withdrawal with liberty to approach again	2
Allowed	2
Dismissed	2

SHRI. Y. VUNGTHUNGO v. THE STATE OF NAGALAND AND 8 ORS — Gauhati High Court (2025-08-12)
SHRI HOWOTO SUMI, v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2025-08-12)
NO.G/144503A,RFN/GD MOALONG v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2025-08-12)
SHRI M. PAPAN KHIAMNIUNGAN v. THE STATE OF NAGALAND AND 6 ORS — Gauhati High Court (2025-08-12)
SHRI SURJIT SINGH, v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-08-12)
SHRI. TIAWATI AO AND 7 ORS v. THE STATE OF NAGALAND AND 11 ORS — Gauhati High Court (2024-11-14)
SHRI PANGTOK KONYAK v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-11-14)
MR. VIZOVOLIE NYEKHA v. UNION OF INDIA AND 4 ORS — Gauhati High Court (2024-11-13)
M/S MANISH COMMUNICATIONS v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2024-11-13)
M/S PELEVITUO ANGAMI AND ANR v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2024-11-12)