SOUMITRA SAIKIA

4,049 recorded High Court judgment(s) · 2019–2026

Courts

Gauhati High Court

4049

Disposed Of	2866
Dismissed	429
Dismissed As infractuous	200
Allowed	157
Closed	141
Dismissed On withdrawal no order for such liberty	100
Dismissed on withdrawal with liberty to approach again	86
Dismissed For Non-prosecution	48

SMT. NANDITA DAS v. SMT DHANASMITA DAS AND ANR — Gauhati High Court (2026-06-04)
SHILPI DAS v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
MANAS SHARMA AND 120 ORS v. THE STATE OF ASSAM AND 8 ORS — Gauhati High Court (2026-06-02)
SHRI G KUMAR v. UNION OF INDIA — Gauhati High Court (2026-06-02)
SHANKAR AGARWALLA v. SHRI PINTU AGARWAL — Gauhati High Court (2026-06-02)
MUKUL CHANDRA KALITA v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
PRITI RANI ROY v. THE STATE OF ASSAM, — Gauhati High Court (2026-06-01)
IKBAL HUSSAIN LASKAR v. GYANENDRA DEV TRIPATHI AND ANR — Gauhati High Court (2026-06-01)
GOPAL DOLEY v. THE STATE OF ASSAM AND 6 ORS — Gauhati High Court (2026-06-01)
LAKHI GOBINDRA PHUKAN AND 5 ORS. v. THE STATE OF ASSAM AND 6 ORS. — Gauhati High Court (2026-06-01)