SOUMEN SEN, , . W. DIENGDOH

49 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SMTI LAIPINA SANGMA AND ANR v. THE STATE OF MEGHALAYA AND ORS — Meghalaya High Court (2025-12-15)
• SATNAM GLOBAL INFRAPROJECTS LIMITED v. MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED — Meghalaya High Court (2025-12-11)
• STATE OF MEGHALAYA AND 5 ORS. v. RANGEHBOK LYNGWA — Meghalaya High Court (2025-12-11)
• MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED v. SATNAM GLOBAL INFRAPROJECTS LIMITED — Meghalaya High Court (2025-12-11)
• THE STATE OF MEGHALAYA AND 2 ORS. v. LURMANKARA RYMPEI AND 6 ORS. — Meghalaya High Court (2025-12-09)
• THE STATE OF MEGHALAYA AND 2 ORS. v. LURMANKARA RYMPEI AND 6 ORS. — Meghalaya High Court (2025-12-09)
• BNC/534 DHONONJOY HAJONG v. STATE OF MEGHALAYA AND 2 OTHERS — Meghalaya High Court (2025-12-01)
• REDSING MARBANIANG v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-11-27)
• RISHAN PARIAT v. THE STATE OF MEGHALAYA AND 5 ORS. — Meghalaya High Court (2025-11-27)
• BNC/534 DHONONJOY HAJONG v. THE STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-11-27)