LexSOUMEN SEN, UDAY KUMAR
3,629 recorded High Court judgment(s) · 1997–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 3629 |
Disposal nature
| DISMISSED | 1070 |
| ALLOWED | 881 |
| DISPOSED | 799 |
| REJECTED | 422 |
| DISMISSED FOR DEFAULT | 217 |
| PARTLY ALLOWED | 86 |
| DISMISSED AS NOT PRESSED | 45 |
| DISMISSED AS WITHDRAWN | 44 |
Recent judgments
- MD.JAMAL AHMAD v. DR.SAUMITRA MOHAN,IAS — Calcutta High Court (2025-09-03)
- BUDDHADEV GHOSHAL v. SMRUTI RANJAN MOHANTY IAS EX COMMISSIONER HOWRAH MUNICIPAL CORPORATION AND ORS — Calcutta High Court (2025-05-20)
- POOJA SHARMA v. DHARMENDRA SHARMA — Calcutta High Court (2025-04-25)
- DURJODHAN PRAMANIK & ORS v. STATE OF WEST BENGAL — Calcutta High Court (2025-04-25)
- CHAMPA MUNDA v. SHRI SAMIRAN DUTTA — Calcutta High Court (2025-04-11)
- ABHISHANKAR PAL AND ANR v. ANINDYA DASGUPTA THE ACCOUNTANT GEN A AND E W B AND ORS — Calcutta High Court (2025-04-04)
- LAKHA HARI AND ANR v. SAMIRAN DUTTA CHAIRMAN CUM MANAGING DIRECTOR EASTERN COALFIELDS LTD AND ORS — Calcutta High Court (2025-02-28)
- SUSHANTA ROY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-07)
- SRI PRASANTA KUMAR MONDAL v. SMT. JHARNA MONDAL — Calcutta High Court (2025-02-07)
- RABINDRA NATH DAS v. CHANCHAL SINGHA THE OFFICER IN CHARGE SABANG AND ANR — Calcutta High Court (2024-11-22)