LexSOUMEN SEN, TIRTHANKAR GHOSH
209 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 209 |
Disposal nature
| ALLOWED | 84 |
| REJECTED | 69 |
| DISMISSED AS NOT PRESSED | 22 |
| DISPOSED | 21 |
| PARTLY ALLOWED | 7 |
| DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- PRATIMA PANDIT v. State of West Bengal — Calcutta High Court (2021-04-20)
- MD. REJWANUL HOQUE v. State of West Bengal — Calcutta High Court (2021-04-20)
- SWARNALI CHANDA & ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
- MINAKSHI ROY & ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
- NITIN JAISWAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
- RASID LASKAR @ RASID LASKAR @ BACHHU v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
- NAFISA KHATUN @ NAPISA KHATUN @ ASHH AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
- SK. MIRAJ v. State of West Bengal — Calcutta High Court (2021-04-20)
- HASIMUDDIN v. State of West Bengal — Calcutta High Court (2021-04-20)
- UTTAM GHOSH AND ANR v. State of West Bengal — Calcutta High Court (2021-04-20)