SOUMEN SEN, SUVRA GHOSH

158 recorded High Court judgment(s) · 2020–2021

Courts

Calcutta High Court

158

ALLOWED	97
REJECTED	31
DISPOSED	15
PARTLY ALLOWED	9
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	2
TRANSFERRED TO CIRCUIT BENCH JALPAIGURI	1
DISMISSED FOR DEFAULT	1

ISHWARCHAND NEMCHAND JAIN AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)
MD. SAMSE ALAM @ SAMSER ALI @ SAMSHER ALI v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)
ANANDA MANDAL AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)
JIYAR RAHAMAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-05-21)
MD.GOLAM MASUM v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)
ABUL BARKAT @ MD. ABDUL BARKAT AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-05-21)
JANNAT SEKH@JANNAI SK AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)
TAJEN NEOGI@NIYAGI@TIJEN NEOGI v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)
DEBASHIS DAS @ ANANTA DAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)
ABDURRAHAMAN SEKH AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-21)