SOUMEN SEN, SUGATO MAJUMDAR
75 recorded High Court judgment(s) · 2020–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 75 |
Disposal nature
| DISPOSED | 25 |
| DISMISSED | 21 |
| ALLOWED | 14 |
| REJECTED | 7 |
| DISMISSED FOR DEFAULT | 3 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS WITHDRAWN | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- TANIMA GHOSH CHAKRABORTY v. JOYDIP GHOSH — Calcutta High Court (2024-07-12)
- LUTFAL MANDAL @ NUTU v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
- ARABINDA DAS v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2024-07-11)
- SANNYASI MRIDHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
- RAJESH BHAGAT v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
- RAS BIHARI ADITYA @ RASBIHARI ADITYA v. STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
- RIKO KHATUN AND ANR. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
- DEBASIS KONER @ DEBASISH KONER v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-07-11)
- MUKESH KUMAR @ MUKESH AND ORS. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
- SUNIL MAJHI AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
Lex