SOUMEN SEN, SUBHASIS DASGUPTA

44 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• SUJAYA JAISWAL AND ANOTHER v. BIJOY KUMAR SINGH AND OTHERS — Calcutta High Court (2022-06-17)
• SUJAYA JAISWAL AND ANR. v. BIJOY KR. SINGH AND ORS. — Calcutta High Court (2022-06-17)
• CHHONI MD. MONDAL v. CHAITALI CHAKRABARTI AND ANR. — Calcutta High Court (2022-05-04)
• RAJENDRA KUMAR SURANA AND ORS v. SANJOY SINHA AND ANR — Calcutta High Court (2022-04-12)
• CHAMPA RANI PAUL v. MD GHULAM ALI ANSARI — Calcutta High Court (2021-08-05)
• NEELANJAN DE v. SMT ARUNDHATI DEY — Calcutta High Court (2021-03-12)
• NIKHAT MUSTAQUE v. NURUL HUDA AND OTHERS — Calcutta High Court (2021-03-12)
• NARAYAN SAHA @ NARAYAN CH. SAHA AND ORS. v. LILA SAHA AND ORS. — Calcutta High Court (2021-03-12)
• MINATI BHATTACHARYA & ORS v. SHIBANI RAKSHIT — Calcutta High Court (2021-03-12)
• NEWTON DAS v. M/S ANIMA ENTERPRISE AND ORS — Calcutta High Court (2021-03-11)