LexSOUMEN SEN, SMITA DAS DE
327 recorded High Court judgment(s) · 2015–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 327 |
Disposal nature
| DISPOSED | 169 |
| DISMISSED FOR DEFAULT | 71 |
| DISMISSED | 70 |
| DISMISSED AS WITHDRAWN | 6 |
| ALLOWED | 6 |
| DISMISSED FOR NON PROSECUTION | 2 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- TRISHNA KHATUA v. BINOD KUMAR PRINCIPAL SECRETARY HE EDUCATION DEPTT AND ORS — Calcutta High Court (2025-09-12)
- PASUPATI DAS v. DR AHASHAMUL ISLAM DIST INS OF SCHOOLS SE HOWRAH AND ANR — Calcutta High Court (2025-09-12)
- APADESH SINGHA v. BINOD KUMAR PRINCIPAL SECRETARY HE EDUCATION DEPTT AND ORS — Calcutta High Court (2025-09-12)
- RATI KANTA DAS v. BINOD KUMAR PRINCIPAL SECRETARY HIGHER EDUCATION DEPTT — Calcutta High Court (2025-09-12)
- DEBASIS PATRA v. BINOD KUMAR PRINCIPAL SECRETARY HE DEPTT CS BRANCH AND ORS — Calcutta High Court (2025-09-12)
- RATAN PANDIT v. BINOD KUMAR PRINCIPAL SECRETARY HE EDUCATION DEPTT AND ORS — Calcutta High Court (2025-09-12)
- TARIT ROYCHOWDHURY v. INDRAJIT BANERJEE REGISTRAR ACTING JADAVPUR UNIVERSITY — Calcutta High Court (2025-09-12)
- MOSAMMATH RAJINA v. DR MODHUMITA MANNA DIRECTOR OF PUBLIC INSTRUCTION W B — Calcutta High Court (2025-07-23)
- TARAK BAG AND ORS. v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-07-17)
- SANJOY KUMAR DOLOI AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-07-16)