LexSOUMEN SEN, SIDDHARTHA ROY CHOWDHURY
331 recorded High Court judgment(s) · 2015–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 331 |
Disposal nature
| DISMISSED | 165 |
| DISPOSED | 101 |
| DISMISSED FOR DEFAULT | 44 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED FOR NON PROSECUTION | 4 |
| ALLOWED | 3 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- ANIMESH MAJUMDER @ MAZUMDER v. THE STATE — Calcutta High Court (2023-12-13)
- SATIBRATA MANDAL JANA v. BIKASH MANDAL WARKING AT ASSISTANT PROF. EGRA SARADA SHASHI BHUSHAN — Calcutta High Court (2023-12-13)
- AMSTAR INVESTMENTS PRIVATE LIMITED v. SHREE SHREE ISWAR SATYANARAYANJEE AND ORS. — Calcutta High Court (2023-12-05)
- THE LIEUTENANT GOVERNOR AND ORS v. SUJATA AND ORS — Calcutta High Court (2023-11-24)
- SHRI YOUSUF KHAN v. THE DIRECTOR — Calcutta High Court (2023-11-24)
- SMT. ZUBAIDA HUSSAIN AND ORS. v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2023-11-23)
- G.SATHISH v. UNION OF INDIA AND ORS — Calcutta High Court (2023-11-23)
- SHRI P.KATHIRESAN v. UNION OF INDIA AND ORS. — Calcutta High Court (2023-11-23)
- SHRI RAJENDER SINGH v. THE STATE — Calcutta High Court (2023-11-22)
- THE HONOURABLE LIEUTENANT GOVERNOR AND ORS v. ANDAMAN SARVAJANIK NIRMAN VIBAGH MAZDOOR SANGH AND ORS — Calcutta High Court (2023-11-22)