LexSOUMEN SEN, SHAMPA DUTT (PAUL)
182 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 182 |
Disposal nature
| ALLOWED | 137 |
| REJECTED | 28 |
| DISMISSED | 7 |
| DISMISSED AS NOT PRESSED | 3 |
| PARTLY ALLOWED | 3 |
| DISPOSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
Recent judgments
- BASUDEB DAS AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- SAYEMA BIBI v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- BABRABAHU GHOSH v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- ISHAHOQUE ALI @ MD. ESAHAQUE ALI @ CHANCHAL SK. AND ORS. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- MD RAFIQUE @ RAFIQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- MD. ANOWARUL HASSAN @ RIPON MOLLA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- FANINDRA MAHATO v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- ABDUS SATTAR MOLLA AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)
- SALIM BISWAS @ MD. SALIM BISWAS v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-09-09)
- SUMAN BHOWMICK v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-09)