SOUMEN SEN, RAVI KRISHAN KAPUR

44 recorded High Court judgment(s) · 2012–2023

Courts

Disposal nature

Recent judgments

• RATNA BALA DAS & ANR v. DIPANKAR PIPLAI — Calcutta High Court (2023-11-30)
• AI CHAMPDANY INDUSTRIES LTD. v. DUNCAN INTERNATIONAL (INDIA) LIMITED — Calcutta High Court (2023-08-23)
• AI CHAMPDANY INDUSTRIES LIMITED v. HALDIA INVESTMENT CO. LTD. — Calcutta High Court (2023-08-23)
• AI CHAMPDANY INDUSTRIES LIMITED v. NEW INDIA INVESTMENT CORPORATION LIMITED — Calcutta High Court (2023-08-23)
• AI CHAMPDANY INDUSTRIES LIMITED v. DISCIPLINED INVESTMENTS LIMITED — Calcutta High Court (2023-08-23)
• AI CHAMPDANY INDUSTRIES LIMITED v. COSMOPOLITAN INVESTMENTS LIMITED — Calcutta High Court (2023-08-23)
• AI CHAMPDANY INDUSTRIES LIMITED v. ARINDAM INVESTMENT PVT. LIMITED — Calcutta High Court (2023-08-23)
• DHANANJOY HALDER AND ORS v. ABHISKEH BISWAS — Calcutta High Court (2023-01-11)
• MAHADEB BANIK (BARMAN) AND ORS v. ABHISKEH BISWAS — Calcutta High Court (2023-01-11)
• NIRANJAN HALDER AND OTHERS v. ABHISKEH BISWAS — Calcutta High Court (2022-12-01)