SOUMEN SEN, RAJA BASU CHOWDHURY

352 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• DR. BISWAJIT KUMAR DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-05-15)
• STATE OF WEST BENGAL AND ORS. v. BISWAJIT KUMAR DAS — Calcutta High Court (2025-05-15)
• SUVENDU ADHIKARI AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-04-23)
• SMT. T.NAZEEM BIBI v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS. — Calcutta High Court (2025-03-24)
• SHRI. IFTIQUAR ALI AHMED v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2025-03-20)
• FAIYAZ ALI v. UNION OF INDIA AND ORS — Calcutta High Court (2025-03-19)
• SHRI.S.S.SENTHIL AND ORS v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2025-03-19)
• SAKTHI VEL v. SMTI. SARALA BAIDYA AND ANR — Calcutta High Court (2025-03-18)
• THE SUPERINTENDING ENGINEER v. M/S GROPU ENGINEERS CORPORATION — Calcutta High Court (2025-03-18)
• Y.RAMA LAXMI AND ORS. v. THE HONBLE LT.GOVERNOR AND ORS — Calcutta High Court (2025-03-17)