SOUMEN SEN, RABINDRANATH SAMANTA

145 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• SNEHASIS ROY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-11-09)
• WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS v. TANMAY MALAKAR @ TANMAY MALAKAR AND ORS — Calcutta High Court (2021-11-08)
• SASWATI DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-11-08)
• SURAJ SHAW v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
• KELE@ZAMIMUDDIN SK v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
• ANINDITA MODAK(CHAKRABORTY) v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
• MANIK MONDAL @ MANU MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
• NIKHIL MONDAL AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
• SK. SAKIM AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
• SOUMITRA KHAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-10-08)