LexSOUMEN SEN, PRASENJIT BISWAS
199 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 199 |
Disposal nature
| ALLOWED | 70 |
| REJECTED | 40 |
| DISMISSED | 37 |
| DISPOSED | 35 |
| PARTLY ALLOWED | 9 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- NILADRI ROY @ RAZA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-09-13)
- SHISHU MANDAL @ SHISU MONDAL AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2024-09-13)
- AMOL BARMAN @ AMAL BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-13)
- MIRSHAD SK @ MIRSAD SK v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-09-13)
- SAIFUR RAHAMAN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-13)
- BALORAM SAHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-13)
- ANIRUDHA GHOSH AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2024-09-13)
- ABDULLA MONDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-13)
- MAMUN ALI v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-09-13)
- SK. ABDUL HAKIM v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-09-13)