SOUMEN SEN, JAY SENGUPTA

87 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• MOFAKKAR LASKAR v. State of West Bengal — Calcutta High Court (2020-09-28)
• MD ISMAIL SEIKH AND ORS v. State of West Bengal — Calcutta High Court (2020-09-28)
• SHYAMAL BARMAN v. State of West Bengal — Calcutta High Court (2020-09-28)
• SANJIB BAISHYA v. State of West Bengal — Calcutta High Court (2020-09-28)
• BEAUTY MAITRA v. State of West Bengal — Calcutta High Court (2020-09-28)
• RIPON MONDAL v. State of West Bengal — Calcutta High Court (2020-09-28)
• PRIYABRATA GHOSH v. State of West Bengal — Calcutta High Court (2020-09-28)
• PRADIP AND KUMKUM GHOSH FAMILY FOUNDATION v. RAMKRISHNA VIVEKANANDA MISSION — Calcutta High Court (2020-09-28)
• PROLAY SARKAR v. State of West Bengal — Calcutta High Court (2020-09-28)
• MD AMIR ALI MOLLA v. State of West Bengal — Calcutta High Court (2020-09-28)