LexSOUMEN SEN, HIRANMAY BHATTACHARYYA
254 recorded High Court judgment(s) · 2014–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 254 |
Disposal nature
| DISPOSED | 167 |
| DISMISSED | 58 |
| DISMISSED FOR DEFAULT | 9 |
| ALLOWED | 7 |
| DISMISSED AS WITHDRAWN | 6 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SANJEEB BHATTACHARYA AND ORS v. V L KANTHA RAO SECRETARY MINISTRY OF MINES AND ANR — Calcutta High Court (2024-03-15)
- UNION OF INDIA AND ANR v. DEBAHUTI MUKHERJEE AND ORS — Calcutta High Court (2024-03-15)
- SUPARNA HAZRA AND ORS v. V L KANTHA RAO SECRETARY MINISTRY OF MINES AND ANR — Calcutta High Court (2024-03-15)
- UNION OF INDIA AND ANR v. SANJEEB BHATTACHARYA AND ORS — Calcutta High Court (2024-03-15)
- UNION OF INDIA AND ANR v. SUPARNA HAZRA GOSWAMI AND ORS — Calcutta High Court (2024-03-15)
- DEBAHUTI JMUKHERJEE AND ORS v. V L KANTHA RAO SECRETARY MINISTRY OF MINES AND ANR — Calcutta High Court (2024-03-15)
- SANJAY KUMAR SAHA v. NIRMAL KANTI DEY AND ORS — Calcutta High Court (2024-03-01)
- UNION OF INDIA & ANR v. SUPARNA HAZRA (GOSWAMI) & ORS — Calcutta High Court (2023-10-13)
- RANJIT BANERJEE v. SUSANTA CHAKRABORTY — Calcutta High Court (2023-04-28)
- CHANDIDAS KHAN AND ORS v. ARCHANA JOSHI AND ORS — Calcutta High Court (2023-04-28)