SOUMEN SEN, , . H. S. THANGKHIEW

41 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• KHAINBORLIN LYNGDOH RNGAID v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2025-12-17)
• BRIGHTSTARMI NANGBAH v. THE STATE OF MEGHALAYA — Meghalaya High Court (2025-12-17)
• LOWIS DIENGNGAN @ JAGGU v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2025-12-17)
• SOTJING CH. MARAK v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2025-12-17)
• JESMIN JAHIR v. STATE OF MEGHALAYA AND 8 ORS. — Meghalaya High Court (2025-12-17)
• KERLANG KSOO v. STATE OF MEGHALAYA AND 9 ORS. — Meghalaya High Court (2025-12-17)
• THE REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA v. STATE OF MEGHALAYA — Meghalaya High Court (2025-12-17)
• BALAJIED KYRPANG NONGRUM v. STATE OF MEGHALAYA — Meghalaya High Court (2025-12-17)
• CHANDRA BHUSHAN PRASAD v. UNION OF INDIA AND 3 ORS. — Meghalaya High Court (2025-12-10)
• PODITSON CH. MARAK AND ANR. v. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND 4 ORS. — Meghalaya High Court (2025-12-10)