SOUMEN SEN, BISWAROOP CHOWDHURY

243 recorded High Court judgment(s) · 2015–2025

Courts

Disposal nature

Recent judgments

• THE STATE OF WEST BENGAL & ORS v. M/S M R BUILDERS — Calcutta High Court (2025-09-10)
• KUSHAL SEN v. ANUPRIYA DUTTA ROY AND ANR — Calcutta High Court (2025-08-25)
• SAMARESH ROY v. ARUN KUMAR ROY AND ORS — Calcutta High Court (2025-08-25)
• Debraj Patra v. Manabendra Nath Patra AND ORS — Calcutta High Court (2025-08-25)
• PRABHA DEVI SARAF AND ANR v. HSIEH MEEK KIM AND ANR — Calcutta High Court (2025-08-25)
• ASSOCIATION OF ARCHITECTS BUILDERS INTERIOR DESIGNERS AND ALLIED PROFESSIONALS v. AJIT KUMAR JAIN AND ORS — Calcutta High Court (2025-08-25)
• GOPI KISHORE DUTTA AND ORS v. RAMA SANKAR SHARMA AND ORS — Calcutta High Court (2025-08-11)
• SUFIA BIBI AND ANR v. ASRUF ALI MOLLA — Calcutta High Court (2025-08-11)
• M/S SHEZA ENGINEERING AND CONSTRUCTION COMPANY v. KALI PRADIP CHAUDHURI AND ORS — Calcutta High Court (2025-08-11)
• SWETA KUMARI AND ANR v. SURESH KR SINGH AND ORS — Calcutta High Court (2025-08-11)