SOUMEN SEN, BISWAJIT BASU

237 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• SMT. K. KAVITHA v. SMT. G. AMIRTHAM — Calcutta High Court (2023-02-27)
• MONOJIT BASU v. SHYAMASREE BASU NEE GHOSH — Calcutta High Court (2023-01-30)
• SUBHAS CHANDRA BERA v. TAPATI BERA — Calcutta High Court (2022-01-07)
• KRISHNA BOSE v. ANISH GHOSH & ORS. — Calcutta High Court (2022-01-07)
• SK SAFIQUL MONDAL & ANR v. ANSWARUL HAQUE MONDAL & ORS — Calcutta High Court (2022-01-07)
• SANTI RANI SINHA v. DALIA MITRA & ORS. — Calcutta High Court (2022-01-07)
• NIRMAL KUMAR ROY @ SINGHA ROY & ORS v. PRABHAT KUMAR SINGHA @ MONTU SINGHA & ORS — Calcutta High Court (2022-01-07)
• HIREN PANCHAL v. JAYSREE SARDA & ANR — Calcutta High Court (2022-01-07)
• SUBODH ROY & ANR. v. DEBKUMAR ROY — Calcutta High Court (2022-01-07)
• SAHANAWAZ SARDAR @ KALO @ SAHANAJ SARDAR & ANR v. ATIBAR RAHAMAN THANDAR & ORS — Calcutta High Court (2022-01-07)