SOUMEN SEN, APURBA SINHA RAY

210 recorded High Court judgment(s) · 2024–2025

Courts

Calcutta High Court

210

DISPOSED	107
DISMISSED	62
DISMISSED FOR DEFAULT	28
DISMISSED FOR NON PROSECUTION	6
DISMISSED AS NOT MAINTAINABLE	4
ALLOWED	1
DISMISSED AS WITHDRAWN	1
DISMISSED AS INFRUCTUOUS	1

NEW INDIA ASS. CO. LTD. v. NASIMA KHATOON AND ANR. — Calcutta High Court (2025-09-15)
DEBABRATA ROY v. GOUTAM ROY — Calcutta High Court (2025-09-15)
RAMKALI SHAW v. PRADIP KUNDU AND ANR — Calcutta High Court (2025-09-15)
MS. KISHORI RANI PAUL AND ANR v. MOHITOSH PAUL AND ORS — Calcutta High Court (2025-09-15)
GREAT EASTERN ENERGY CORPORATION LTD v. M/S D.S. STEEL & ANR — Calcutta High Court (2025-09-15)
RAMESH SHARMA v. RAM PRABESH SHARMA — Calcutta High Court (2025-09-15)
ABDUL LATIF AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-12)
XXXXX AND ANR v. MALABIKA SAHA AND ORS — Calcutta High Court (2025-09-12)
ALAMGIR SARDAR AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-12)
SHIKHA CHAKRABORTY GANGULY AND ANR v. JHARJNA CHAKRABORTY AND ORS — Calcutta High Court (2025-09-12)