LexSOUMEN SEN, ANIRUDDHA ROY
140 recorded High Court judgment(s) · 2012–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 140 |
Disposal nature
| REJECTED | 41 |
| DISPOSED | 27 |
| ALLOWED | 26 |
| DISMISSED | 24 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED AS WITHDRAWN | 5 |
| DISMISSED AS NOT PRESSED | 5 |
| PARTLY ALLOWED | 4 |
Recent judgments
- SOMNATH DAS v. SHAMA ARIFF HAMID — Calcutta High Court (2021-01-29)
- SAUGAT KUNDU v. BISWARUP DUTTA — Calcutta High Court (2021-01-29)
- MADHUSUDAN DUTTA v. BISWARUP DUTTA — Calcutta High Court (2021-01-29)
- MOHAMAD GAYASUDDIN & ORS v. GONDA BIBI WAKF ESTATE & ORS — Calcutta High Court (2021-01-28)
- SAHADAT MONDAL v. ANWAR SARDAR & ORS — Calcutta High Court (2021-01-28)
- SANTOSH KUMAR KEJRIWAL v. RABINDRA SINGH & ORS — Calcutta High Court (2021-01-28)
- SAHEB ALI MOLLA v. YEACHIN MOLLA & ORS — Calcutta High Court (2021-01-28)
- SHYAM SHARMA v. M/S. LAKTARIA (INDIA) P. LTD. — Calcutta High Court (2021-01-28)
- BISHNUPUR HIMGHAR PRIVATE LIMITED v. AMBIKA NANDA JHA — Calcutta High Court (2021-01-28)
- ANARUL SHEIK v. NAYA DASI & ORS — Calcutta High Court (2021-01-27)