SOUMEN SEN, . AJOY KUMAR MUKHERJEE

526 recorded High Court judgment(s) · 2011–2025

Courts

Calcutta High Court

526

DISPOSED	232
DISMISSED	230
DISMISSED FOR DEFAULT	34
DISMISSED AS WITHDRAWN	10
DISMISSED FOR NON PROSECUTION	8
DISMISSED AS INFRUCTUOUS	4
DISMISSED AS NOT PRESSED	3
TRANSFERRED	2

KASEM ALI MONDAL AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2025-06-30)
SOMA MUKHERJEE @ BHATTACHARJEE v. SUJIT KR. MUKHERJEE — Calcutta High Court (2024-11-22)
ORISSA METALIKS P. LTD. v. SANDIPAN CHAKRAVORTY AND ORS. — Calcutta High Court (2024-05-10)
NEO METALIKS LTD v. BAPI SAMANTA AND ORS — Calcutta High Court (2024-05-10)
AKLIMA BEGUM v. MD NASIM SIDDIQUL — Calcutta High Court (2023-09-15)
SANJAY NANDI AND ANR. v. SIB SANKAR DUTTA AND ORS. — Calcutta High Court (2023-09-15)
SANJAY NANDI AND ANR. v. SIB SANKAR DUTTA AND ORS. — Calcutta High Court (2023-09-15)
YOGESH GUPTA AND ANR v. RAJ KISHORE MODI,DIR VEDIC VILLAGE DEV PVT LTD — Calcutta High Court (2023-09-15)
SMT. JHUMPA BANERJEE v. SUDIPTA BANERJEE — Calcutta High Court (2023-07-07)
SUNIL KUMAR SEN v. SHANTI DEVI KOTHARI — Calcutta High Court (2023-04-28)