SOUMEN SEN, (ACTING), APURBA SINHA RAY

58 recorded High Court judgment(s) · 2025–2025

Courts

Calcutta High Court

DISPOSED	36
DISMISSED	17
DISMISSED FOR DEFAULT	1
DISMISSED AS NOT MAINTAINABLE	1
DISMISSED FOR NON PROSECUTION	1
PARTLY ALLOWED	1
DISMISSED AS WITHDRAWN	1

ATK REALTORS LLP AND ORS v. MARGARET ANNETE GARDINER AND ORS — Calcutta High Court (2025-09-26)
ANUP KR BERA AND ANR v. SHAKTI PADA BERA AND ANR — Calcutta High Court (2025-09-26)
KAZI TAYAB ALI v. KAZI KAIYEM ALI DECEASED REP BY KHODEZA BIBI AND ORS. — Calcutta High Court (2025-09-25)
SHYAMAL MUDI v. SIPRA KOLEY AND ANR — Calcutta High Court (2025-09-25)
SAIFUDDIN MONDAL v. SMFG INDIA CREDIT CO. LTD. — Calcutta High Court (2025-09-25)
ALOKA MUKHERJEE AND ORS v. BARUN CH BAGANIYA AND ORS — Calcutta High Court (2025-09-25)
TAPAS SAMANTA AND ORS. v. SUBHAS SAMANTA AND ORS. — Calcutta High Court (2025-09-25)
NARESH KUMAR AGARWAL v. BISHNU KUMAR AGARWAL AND ORS — Calcutta High Court (2025-09-25)
SUNIL KR. ROY @ SUNIL KR. YADAV v. PAPPU YADAV & ANR. — Calcutta High Court (2025-09-25)
ABHIJIT GUPTA v. T AROCHIANATHAN THOMAS — Calcutta High Court (2025-09-25)