SOPHY THOMAS

1,643 recorded High Court judgment(s) · 2013–2024

Courts

Disposal nature

Recent judgments

• V.P.NAJEEB v. MOHAN SEKARAN — Kerala High Court (2024-08-08)
• M/S.HARRISON MALAYALAM v. V.K.RAMAKRISHNAN — Kerala High Court (2024-08-08)
• P.SREEDHARAN PILLAI v. VELUSWAMI — Kerala High Court (2024-08-07)
• SMITHA DASAN @ SMITHA v. MANAGING DIRECTOR, K.S.R.T.C — Kerala High Court (2024-08-05)
• P.K. WILSON v. SHAJI JOSPEH — Kerala High Court (2024-08-02)
• NITHEESH A MOHANAN @ NITHEESH v. THE NATIONAL INSURANCE COMPANY LIMITED — Kerala High Court (2024-08-02)
• PINKU.H.THALIATH @ PINKU URUMESE v. CHACKO JOSEPH — Kerala High Court (2024-08-02)
• RAJESH KUMAR T.A. v. RANI S. GOPINATH — Kerala High Court (2024-08-01)
• TINU P.VARGHESE v. LEELA JOY — Kerala High Court (2024-08-01)
• C. Ibrahim Musliar v. THE DEPUTY TAHSILDAR — Kerala High Court (2024-08-01)