LexSONIA GOKANI, . VAIBHAVI D. NANAVATI
30 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 30 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 18 |
| 27-WITHDRAWN @ ADM.STAGE | 6 |
| 40-WITHDRAWN @ FH | 4 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 1 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
Recent judgments
- M/S MAGNOLIA INFRA v. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), AHMEDABAD — Gujarat High Court (2021-12-29)
- NATWARSINH R CHAUHAN v. INCOME TAX OFFICER — Gujarat High Court (2021-04-23)
- LH OF RAMSINH AMARSINH GOHIL v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-04-23)
- NANDUBEN KESARISINH DODIYA W/O CHAUHAN BHARATSINH v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-04-23)
- NAYAK SHARDABEN FATABHAI v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-04-23)
- SOLANKI MAGANBHAI KABHAIBHAI v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-04-23)
- JOSHI ALKABEN DILIPBHAI v. COMPETENT AUTHORITY, NATIONAL HIGHWAY AUTHORITY OF INDIA AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-04-23)
- GUPTA KAMAL KUMAR RAMLAKHAN (EX ARMY), ADVOCATE v. STATE OF GUJARAT — Gujarat High Court (2021-04-23)
- PADHIYAR AMARSING BHAGVANBHAI v. COMPETENT AUTHORITY, NATIONAL HIGHWAY AUTHORITY OF INDIA AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-04-23)
- SOLANKI MAGANBHAI KABHAIBHAI v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-04-23)