SONIA GOKANI, . SANGEETA K. VISHEN

152 recorded High Court judgment(s) · 2020–2021

Courts

Gujarat High Court

152

56-DISPOSED AT ADMISSION STAGE	65
53-ALLOWED / GRANTED @ ADM.STAGE	23
27-WITHDRAWN @ ADM.STAGE	22
35-ANY OTHER MODE @ ADM.STAGE	12
26-DISMISSED @ ADM.STAGE	10
38-RULE ABSOLUTE/ALLOWED @ FH	6
47-DISPOSAL IN ANY OTHER MODE FH	5
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	4

DILIPKUMAR M.RATHOD v. UNION OF INDIA — Gujarat High Court (2021-10-08)
RAEES AHMED PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-09-24)
CMR CHIHO INDUSTRIES INDIA PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2021-07-19)
CHENVA JAYESHKUMAR KANTIBAHI v. THE UNION OF INDIA — Gujarat High Court (2021-07-16)
CHAVDA NIKULKUMAR PRAVINBHAI v. THE UNION OF INDIA — Gujarat High Court (2021-07-16)
BARANDA ARJUNKUMAR CHANDUBHAI v. THE UNION OF INDIA — Gujarat High Court (2021-07-16)
DAMOR MANISHKUMAR FULJIBHAI v. THE UNION OF INDIA — Gujarat High Court (2021-07-16)
ASARI JAYESHKUMAR KALYANBHAI v. THE UNION OF INDIA — Gujarat High Court (2021-07-16)
CMR CHIHO INDUSTRIES INDIA PVT LTD v. UNION OF INDIA — Gujarat High Court (2021-04-06)
PRANATHARTHIHARAN SRIDHARAN v. UNION OF INDIA — Gujarat High Court (2021-03-26)