SONIA GOKANI, . RAJENDRA M. SAREEN

163 recorded High Court judgment(s) · 2021–2022

Courts

Gujarat High Court

163

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	49
46-ANY OTHER MODE @ FH	31
27-WITHDRAWN @ ADM.STAGE	18
35-ANY OTHER MODE @ ADM.STAGE	14
40-WITHDRAWN @ FH	13
47-DISPOSAL IN ANY OTHER MODE FH	9
38-RULE ABSOLUTE/ALLOWED @ FH	9
26-DISMISSED @ ADM.STAGE	7

M/S PNP POLYMERS PRIVATE LIMITED v. UNION OF INDIA — Gujarat High Court (2022-04-01)
M/S SHIVANI EXPORTS v. UNION OF INDIA — Gujarat High Court (2022-04-01)
M/S ABS INTERNATIONAL v. UNION OF INDIA — Gujarat High Court (2022-04-01)
M/S KAUSHIK GRANITES PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2022-04-01)
CHINMAY MEHULBHAI ANAND v. PRINCIPAL COMMISSIONER OF CUSTOM — Gujarat High Court (2022-04-01)
MESSRS REX-TONE INDUSTRIES LTD. v. UNION OF INDIA — Gujarat High Court (2022-04-01)
M/S ASIAN GRANITO INDIA LTD. v. UNION OF INDIA — Gujarat High Court (2022-04-01)
M/S ANAYAA KNITWELL v. UNION OF INDIA — Gujarat High Court (2022-04-01)
MESSRS SURESH KNIT FAB v. UNION OF INDIA — Gujarat High Court (2022-04-01)
MESSRS GOVINDAM KNIT FAB v. UNION OF INDIA — Gujarat High Court (2022-04-01)