SONIA GOKANI, . NISHA M. THAKORE

901 recorded High Court judgment(s) · 2021–2022

Courts

Gujarat High Court

901

46-ANY OTHER MODE @ FH	731
35-ANY OTHER MODE @ ADM.STAGE	41
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	29
27-WITHDRAWN @ ADM.STAGE	26
38-RULE ABSOLUTE/ALLOWED @ FH	26
26-DISMISSED @ ADM.STAGE	15
40-WITHDRAWN @ FH	14
53-ALLOWED / GRANTED @ ADM.STAGE	11

ADANI WILMAR LIMITED v. UNION OF INDIA — Gujarat High Court (2022-11-11)
M/S KARAN PAPER MILLS v. M/S SHAH PAPER PACK INDUSTRIES — Gujarat High Court (2022-11-11)
GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. SARYU PLASTICS LIMITED — Gujarat High Court (2022-11-11)
GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. SARYU PLASTICS LIMITED — Gujarat High Court (2022-11-11)
ADANI WILMAR LIMITED v. UNION OF INDIA — Gujarat High Court (2022-11-11)
CINELINE INDIA LIMITED v. KANKUBAG MALL LLP — Gujarat High Court (2022-10-20)
U N MEHTA INSTITUTE OF CARDIOLOGY AND RESEARCH CENTRE UNMICRC v. CUBE CONSTRUCTION ENGINEERING LIMITED — Gujarat High Court (2022-10-20)
KETAN MANSUKHLAL MEHTA v. GUJARAT ALKALIES AND CHEMICAL LIMITED — Gujarat High Court (2022-10-19)
BIKHABHAI MOTIBHAI RATHOD v. L AND T FINANCE LTD — Gujarat High Court (2022-10-18)
PSL INFRASTRUCTURE AND PORTS PRIVATE LIMITED v. BOARD OF TRUSTEES FOR THE KANDLA PORT TRUST — Gujarat High Court (2022-10-18)