SONIA GOKANI, . NIRZAR S. DESAI

144 recorded High Court judgment(s) · 2020–2022

Courts

Gujarat High Court

144

56-DISPOSED AT ADMISSION STAGE	79
27-WITHDRAWN @ ADM.STAGE	17
36-MCA DISPOSED OF	15
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	12
53-ALLOWED / GRANTED @ ADM.STAGE	8
44-PARTLY ALLOWED @ FH	5
38-RULE ABSOLUTE/ALLOWED @ FH	2
47-DISPOSAL IN ANY OTHER MODE FH	1

RASIDABEN W/O SIDIKBHAI DAUDBHAI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2022-02-04)
SAPNA GEHLOT W/O DEVENDRA SINGH GEHLOT THRU POA KULDEEP SINGH CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2022-01-27)
SARDAR SAROVAR NARMADA NIGAM LIMITED v. ANIHA CORPORATION — Gujarat High Court (2021-09-13)
MUMTAZBANU ALIMIYA PIRSABALI SAIYED v. STATE OF GUJARAT — Gujarat High Court (2021-09-09)
SOLANKI CHANDRIKABEN RATILAL v. DR. VINOD R RAO — Gujarat High Court (2021-01-06)
VIJENDRASINH JAVANSINH SISODIYA v. AMIBEN VIJENDRASINH SISODIYA — Gujarat High Court (2020-12-24)
SOLANKI JAYANTIBHAI ISHWARBHAI v. MOHAMMAD SHAHIN — Gujarat High Court (2020-11-07)
RAMESHBHAI P RAVAL v. MOHAMMAD SHAHIN — Gujarat High Court (2020-11-07)
RABARI RANCHHODBHAI AMRABHAI v. MOHAMMAD SHAHIN — Gujarat High Court (2020-11-07)
PATEL MANISH RAMANIKLAL v. MOHAMMAD SHAHIN, SECRETARY — Gujarat High Court (2020-11-07)