LexSONIA GOKANI, . N.V.ANJARIA
336 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 336 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 145 |
| 35-ANY OTHER MODE @ ADM.STAGE | 89 |
| 27-WITHDRAWN @ ADM.STAGE | 29 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 22 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 15 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 13 |
| 26-DISMISSED @ ADM.STAGE | 7 |
| 46-ANY OTHER MODE @ FH | 5 |
Recent judgments
- CHAMPABHAI HARSURBHAI v. M R PANDYA(SHRIMALI) - GUJARAT WATER SUPPLY AND SEWERAGE BOARD THROUGH ITS EXECUTIVE ENGINEER — Gujarat High Court (2021-08-05)
- REKHABEN SHAILESHBHAI PARMAR v. HIRAL THAKER or SUCCESSOR IN OFFICE — Gujarat High Court (2021-08-05)
- KRUSHNSINGH @ KISHANSINGH LABHSING MAJVI SHEEKH v. STATE OF GUJARAT — Gujarat High Court (2021-02-19)
- SUO MOTU v. YATIN NARENDRA OZA — Gujarat High Court (2020-10-06)
- BRIJESH BHAGWAANBHAI LAKHAFULANI v. STATE OF GUJARAT — Gujarat High Court (2020-10-01)
- HITESHKUMAR SHANKARBHAI CHAUDHARY v. STATE OF GUJARAT, KAMAL DAYANI, SECRETARY — Gujarat High Court (2020-10-01)
- HUSEN AHMED DEDKI v. STATE OF GUJARAT — Gujarat High Court (2020-10-01)
- NITINKUMAR VISHNUBHAI PATEL v. STATE OF GUJARAT, KAMAL DAYANI, SECRETARY — Gujarat High Court (2020-10-01)
- BHAVESHKUMAR SAGRAMBHAI CHAUDHARI v. STATE OF GUJARAT — Gujarat High Court (2020-10-01)
- JYOTSNABEN WD/O SURESHBHAI THAKARADA v. STATE OF GUJARAT — Gujarat High Court (2020-10-01)