LexSONIA GOKANI, . MAUNA M. BHATT
296 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 296 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 152 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 50 |
| 56-DISPOSED AT ADMISSION STAGE | 24 |
| 27-WITHDRAWN @ ADM.STAGE | 24 |
| 46-ANY OTHER MODE @ FH | 18 |
| 26-DISMISSED @ ADM.STAGE | 17 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 7 |
| 44-PARTLY ALLOWED @ FH | 1 |
Recent judgments
- PANKAJ AMBALAL PATEL v. INCOME TAX OFFICER, WARD 1(3)(1) — Gujarat High Court (2023-02-07)
- PRABHUKRUPA HOSPITAL v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) — Gujarat High Court (2023-02-07)
- AMITSINH AMARSANG ZALA v. STATE OF GUJARAT — Gujarat High Court (2022-12-22)
- APPLEWOODS ESTATE PRIVATE LIMITED v. ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX/ INCOME TAX OFFICER — Gujarat High Court (2022-12-22)
- SUPER CROP SAFE LTD. v. STATE OF GUJARAT — Gujarat High Court (2022-12-22)
- KISHORE PROJECTS PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2022-12-22)
- SUPER CROP SAFE LTD. v. STATE OF GUJARAT — Gujarat High Court (2022-12-22)
- AADI OZONE DEVELOPERS v. THE OFFICE OF THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1) — Gujarat High Court (2022-12-22)
- SECUTECH AUTOMATION (INDIA) PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2022-12-22)
- JATIN BHAGWATLAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2022-12-22)