SONIA GOKANI, . HEMANT M. PRACHCHHAK

164 recorded High Court judgment(s) · 2021–2022

Courts

Gujarat High Court

164

26-DISMISSED @ ADM.STAGE	33
35-ANY OTHER MODE @ ADM.STAGE	26
27-WITHDRAWN @ ADM.STAGE	21
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	20
38-RULE ABSOLUTE/ALLOWED @ FH	18
40-WITHDRAWN @ FH	10
53-ALLOWED / GRANTED @ ADM.STAGE	10
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	6

SHANKARBHAI KESHAVLAL PATEL v. PRERAK RAKESHBHAI DESAI — Gujarat High Court (2022-12-09)
VANDANA KHATRI W/O NISHANT SHARDA v. UNION OF INDIA — Gujarat High Court (2022-10-07)
KANTILAL GANESHDAS PATEL v. HIGH COURT OF GUJARAT — Gujarat High Court (2022-09-09)
CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX, AHMEDABAD ZONE v. SANDEEP JOT SINGH S/O SARDAR NARKEWAL SINGH — Gujarat High Court (2022-08-26)
ALPABEN W/O HIMANSHUBHAI TRIVEDI D/O PRAVINBHAI TRIVEDI v. HIMANSHUBHAI RAMESHBHAI TRIVEDI — Gujarat High Court (2022-08-18)
URVIBEN RAJANIBHAI PANDYA W/O VISHALBHAI CHAUHAN v. VISHALBHAI RAMESHBHAI CHAUHAN — Gujarat High Court (2022-08-18)
MAGAN BHURA v. STATE OF GUJARAT — Gujarat High Court (2022-08-18)
DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION OFFICER v. KANTIBHAI SABURBHAI PATEL — Gujarat High Court (2022-08-08)
JATNIBEN RAMESHBHAI BURIYA v. ELECTION OFFICER AND DY. TALUKA DEVELOPMENT OFFICER — Gujarat High Court (2022-08-08)
BHAVESHBHAI NAGINBHAI PATEL v. MANISHABEN D/O RATILAL KARSANBHAI AND W/O BHAVESHBHAI NAGINBHAI PATEL — Gujarat High Court (2022-08-05)