SONIA GOKANI, . GITA GOPI
150 recorded High Court judgment(s) · 2020–2022
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| Gujarat High Court | 150 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 57 |
| 56-DISPOSED AT ADMISSION STAGE | 47 |
| 27-WITHDRAWN @ ADM.STAGE | 17 |
| 36-MCA DISPOSED OF | 7 |
| 26-DISMISSED @ ADM.STAGE | 6 |
| 44-PARTLY ALLOWED @ FH | 3 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 3 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 3 |
Recent judgments
- DEPUTY COLLECTOR v. PATEL JAYANTIBHAI SAGTHABHAI — Gujarat High Court (2022-06-23)
- GRAZIANO TRASMISSIONI INDIA PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2022-06-23)
- GRAZIANO TRASMISSIONI INDIA PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2022-06-23)
- RAKESH KANUBHAI VYAS v. ADDITIONAL LH OF SATAJI AATAJI — Gujarat High Court (2022-06-22)
- BHAVNABEN D/O LEBABHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2021-06-25)
- MOHITKUMAR HARISHCHANDRA GUPTA v. STATE OF GUJARAT — Gujarat High Court (2021-04-06)
- DIPAKKUMAR JAYANTIBHAI MAKWANA v. PRAKASHBHAI H. PATEL — Gujarat High Court (2021-04-06)
- M/S GARDEN SILK MILLS LTD. v. UNION OF INDIA — Gujarat High Court (2021-04-06)
- TRIKAMBHAI RANCHHODBHAI PATEL v. ARVIND KUMAR (EX OFFICIO), UNION BANK OF INDIA — Gujarat High Court (2021-04-06)
- BHARATBHAI SHALUJI BARANDA v. ANIL MUKIM — Gujarat High Court (2021-04-06)
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