SONIA GOKANI

10,119 recorded High Court judgment(s) · 2012–2022

Courts

Gujarat High Court

10119

38-RULE ABSOLUTE/ALLOWED @ FH	3480
35-ANY OTHER MODE @ ADM.STAGE	1574
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1416
27-WITHDRAWN @ ADM.STAGE	919
28-REJECTED @ ADM.STAGE	480
53-ALLOWED / GRANTED @ ADM.STAGE	412
46-ANY OTHER MODE @ FH	323
26-DISMISSED @ ADM.STAGE	279

JAYESH BHOGILAL MODI v. STATE OF GUJARAT — Gujarat High Court (2022-12-02)
SUMIT SURESH BHATNAGAR v. CENTRAL BUREAU OF INVESTIGATION — Gujarat High Court (2022-10-19)
AMIT SURESH BHATNAGAR v. CENTRAL BUREAU OF INVESTIGATION — Gujarat High Court (2022-10-19)
NAJARU SOMABHAI HATHILA v. STATE OF GUJARAT — Gujarat High Court (2022-09-16)
ASHWIN BALKRISHNA THAKKAR v. MANAGER, MAIZE PRODUCTS, — Gujarat High Court (2022-09-16)
BANCO PRODUCTS INDIA LIMITED v. TARABEN THAKORBHAI SOLANKI — Gujarat High Court (2022-09-16)
GOVINDBHAI HARJIBHAI MAHESHWARI v. STATE OF GUJARAT — Gujarat High Court (2022-07-01)
SURAT MUNICIPAL CORPORATION v. THE SECRETARY, SUDHRAI MAJDOOR UNION (LAL VATVA) — Gujarat High Court (2022-07-01)
SALMAN @ BALLO JUMMAKHAN ALIMAHMAD PATHAN v. STATE OF GUJARAT — Gujarat High Court (2022-06-17)
PANKAJBHAI MADHAVJIBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2022-03-17)