LexSONI SHRIVASTAVA
4,152 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 4152 |
Disposal nature
| BAIL GRANTED | 2973 |
| WITHDRAWN | 386 |
| DISPOSED | 275 |
| REJECTED | 182 |
| ALLOWED | 157 |
| PARTLY ALLOWED (DISPOSAL) | 116 |
| DISMISSED | 34 |
| DISMISS FOR NON-PROSECUTION | 24 |
Recent judgments
- Sonu Nut v. The State of Bihar — Patna High Court (2026-05-15)
- Rekha Kumari v. The State of Bihar — Patna High Court (2026-05-15)
- Vikash Kumar v. The State Of Bihar — Patna High Court (2026-05-15)
- Jagarnath Kumar Rai v. The State of Bihar — Patna High Court (2026-05-15)
- Ali Ahmad @ Munna v. The State of Bihar — Patna High Court (2026-05-15)
- Anuranjan Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Kuldeep Kumar Yadav @ Kuldeep Yadav v. The State of Bihar — Patna High Court (2026-05-15)
- Prince Kumar v. The State of Bihar — Patna High Court (2026-05-14)
- Ganesh Yadav v. The State of Bihar — Patna High Court (2026-05-14)
- Mukesh Yadav v. The State of Bihar — Patna High Court (2026-05-14)