SONGKHUPCHUNG SERTO, . S. HUKATO SWU
73 recorded High Court judgment(s) · 2020–2021
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| Gauhati High Court | 73 |
Disposal nature
| Disposed Of | 55 |
| Dismissed | 9 |
| Allowed | 5 |
| Closed | 2 |
| Dismissed As infractuous | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- THE UNION OF INDIA AND 8 ORS v. SHRI. GAUTAM CHAKRABORTY — Gauhati High Court (2021-11-29)
- THE UNION OF INDIA AND 8 ORS v. SHRI. GAUTAM CHAKRABORTY — Gauhati High Court (2021-11-29)
- THE UNION OF INDIA AND 8 ORS v. SHRI. GAUTAM CHAKRABORTY — Gauhati High Court (2021-11-29)
- SHRI KAKIHO ACHUMI AND ANR v. THE UNION OF INDIA AND 10 ORS — Gauhati High Court (2021-11-17)
- THE NHIDCL AND ANR v. SHRI KAKIHO ACHUMI AND 10 ORS — Gauhati High Court (2021-11-17)
- THE STATE OF NAGALAND AND ANR v. MR. JOEL NAGA AND ANR — Gauhati High Court (2021-11-10)
- DR. ANIRUDDHA BABAR v. THE STATE OF NAGALAND AND ANR — Gauhati High Court (2021-10-05)
- THE UNION OF INDIA AND 4 ORS v. SHOCHINGLA YIMCHUNGER AND 2 ORS — Gauhati High Court (2021-09-27)
- M/S C.S. INFRA CONSTRUCTION LIMITED v. LOTHA HOHO AND 8 ORS — Gauhati High Court (2021-09-15)
- M/S KBM ENTERPRISE AND ANR v. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED (NHIDCL) AND 5 ORS — Gauhati High Court (2021-08-25)
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