SONGKHUPCHUNG SERTO, . MANISH CHOUDHURY

21 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• K. CELINE DZUVICHU AND 135 ORS v. STATE OF NAGALAND AND 271 ORS — Gauhati High Court (2021-07-30)
• MS. CELINE DZUVICHU AND 135 ORS v. THE STATE OF NAGALAND AND 271 ORS — Gauhati High Court (2021-07-30)
• K. CELINE ANGAMI AND 135 ORS v. STATE OF NAGALAND AND 271 ORS — Gauhati High Court (2021-07-30)
• K. CELINE DZUVICHU AND 135 ORS v. STATE OF NAGALAND AND 271 ORS — Gauhati High Court (2021-07-30)
• ATIKUR RAJA KHAN v. THE JAME MASJID COMMITTEE,DIMAPUR AND 11 ORS — Gauhati High Court (2019-10-18)
• THE STATE OF NAGALAND AND ANR v. TOVIHOLI SWU AND ANR — Gauhati High Court (2019-10-18)
• HUSHELI ACHUMI v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2019-10-18)
• THE STATE OF NAGALAND AND ANR v. TOVIHOLI SWU AND ANR — Gauhati High Court (2019-10-18)
• PFULHOUTSU ANGAMI v. STATE OF NAGALAND AND 9 ORS. — Gauhati High Court (2019-10-18)
• VERHAVOYI NAKRO v. STATE OF NAGALAND AND 3 ORS. — Gauhati High Court (2019-10-18)