SONGKHUPCHUNG SERTO, . KAKHETO SEMA

20 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• CHAKHESANG PUBLIC ORGANISATION AND 3 ORS v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2023-01-30)
• THE STATE OF NAGALAND AND 2 ORS v. SMTI. HESHENI SUMI — Gauhati High Court (2023-01-20)
• THE STATE OF NAGALAND AND 5 ORS v. MR. SHOJIBA — Gauhati High Court (2023-01-18)
• THE STATE OF NAGALAND AND 3 ORS v. SMTI. HONGTI KONYAK AND ANR — Gauhati High Court (2022-11-02)
• IMTISUNEP AIER v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-10-26)
• NATIONAL INVESTIGATION AGENCY(NIA) v. RAYILUNG NSARANGBE(A-1) — Gauhati High Court (2022-10-19)
• NATIONAL INVESTIGATION AGENCY (NIA) v. ZINGSHONGAM MUINAO (A-4) — Gauhati High Court (2022-10-19)
• THE STATE OF NAGALAND AND ANR v. MR. HESHITO SEMA — Gauhati High Court (2022-09-14)
• MR. VEDUZO SASU AND 14 ORS v. THE STATE OF NAGALAND AND 16 ORS — Gauhati High Court (2022-08-26)
• THE STATE OF NAGALAND AND 2 ORS v. SMTI. HESHENI SUMI — Gauhati High Court (2022-08-12)