SONGKHUPCHUNG SERTO
793 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 793 |
Disposal nature
| Disposed Of | 601 |
| Allowed | 70 |
| Dismissed As infractuous | 33 |
| Dismissed | 24 |
| Closed | 20 |
| Dismissed For Non-prosecution | 14 |
| Dismissed on withdrawal with liberty to approach again | 13 |
| Dismissed For default | 7 |
Recent judgments
- UNITED INDIA INSURANCE COMPANY LTD. v. MRIDUL DAS AND ANR. — Gauhati High Court (2023-02-27)
- UNITED INDIA INSURANCE CO LTD. v. SABITA PANNA AND ORS. — Gauhati High Court (2023-02-27)
- PAMILA BORDOLOI v. M/S UNITED INDIA INSURANCE COMPANY LTD. — Gauhati High Court (2023-02-27)
- UNITED INDIA INSURANCE COMPANY LIMITED. v. NIRESWARI MORAN AND ORS . F — Gauhati High Court (2023-02-17)
- ON THE DEATH OF RAJU URANG v. UNITED INDIA INSURANCE CO. LTD — Gauhati High Court (2023-02-17)
- MANIKA DAS AND ANR. v. BAJAJ ALLIANZ GEN. INSURANCE CO. LTD. AND ANR. — Gauhati High Court (2023-02-17)
- CHOLAMANDALAM M S GENERAL INSURANCE CO. LTD. v. MUSSTT. HABIBUN NESSA LASKAR AND 3 ORS. — Gauhati High Court (2023-02-17)
- KOHIMA BIBI and 3 ORS v. THE REGIONAL MANAGER ORIENTAL INSURANCE CO. LTD and ANR — Gauhati High Court (2023-02-17)
- SOLA MARAK and 4 ORS. v. THE REGIONAL MANAGER — Gauhati High Court (2023-02-17)
- MD. MAINUR RAHMAN AND 2 ORS. v. ORIENTAL INSURANCE COMPANY LTD. — Gauhati High Court (2023-02-17)
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