LexSONGKHUPCHUNG SERTO, . DEVASHIS BARUAH
21 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 21 |
Disposal nature
| Disposed Of | 20 |
| Dismissed | 1 |
Recent judgments
- SHRI. ZHOVI TSUZUH AND ANR v. THE STATE OF NAGALAND AND 7 ORS — Gauhati High Court (2023-02-17)
- SHRI. ABEMO LOTHA @ ABEMO TSOPOE AND 5 ORS v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2023-02-17)
- MR. TEPUNOL YORE AND 3 ORS v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2022-11-28)
- KEVISAZO AND ANR v. STATE OF NAGALAND AND ORS — Gauhati High Court (2022-05-13)
- STATE OF NAGALAND v. KEVISASO AND 2 ORS — Gauhati High Court (2022-05-13)
- KEVISAZO AND ANR v. AVIO NALEO AND ORS — Gauhati High Court (2022-05-13)
- STATE OF NAGALAND v. AVIO NALEO AND 2 ORS — Gauhati High Court (2022-05-13)
- JAI KISHAN SHARMA @ JACKSON v. NATIONAL INVESTIGATION AGENCY AND ANR — Gauhati High Court (2022-04-27)
- SRI. RICHARD YIMTO,IPS v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2022-03-16)
- THE CONFEDERATION OF CHANG STUDENTS UNION AND 2 ORS v. STATE OF NAGALAND AND 7 ORS — Gauhati High Court (2022-03-16)