SOMASEKHAR SUNDARESAN

57 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• NATIONAL HIGHWAY DIVISION, RATNAGIRI THR.EXECUTIVE ENGINEER v. ABHIJIT ASHOK SURVE AND ORS. — Bombay High Court (2025-07-21)
• KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LIMITED THR.ITS MANAGING DIRECTOR v. M/S GAYATRI COLD STORAGE, PUNE THR.ITS PARTNER MR.VIJAY PRAKASH DHERE AND ANR. — Bombay High Court (2025-07-15)
• Sujit Mallikarjun Gaikwad v. Anucon Enterprises — Bombay High Court (2025-07-15)
• KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LIMITED THR.ITS MANAGING DIRECTOR v. M/S GAYATRI COLD STORAGE, PUNE THR.ITS PARTNER MR.VIJAY PRAKASH DHERE AND ANR. — Bombay High Court (2025-07-15)
• Manjusha Nishikant Shinde v. Mohhainmadlliyas Harun Rashid Bhokre — Bombay High Court (2025-07-10)
• MRS.SUPRIYA RAJU MEHTA v. NATIONAL HIGHWAY AUTHORITY OF INDIA REP. BY ITS EXECUTIVE ENGINEER, RATNAGIRI AND ORS. — Bombay High Court (2025-07-10)
• MRS.SUPRIYA RAJU MEHTA v. NATIONAL HIGHWAY AUTHORITY OF INDIA REP. BY ITS EXECUTIVE ENGINEER, RATNAGIRI AND ORS. — Bombay High Court (2025-07-10)
• M/S.RASMI MARKETING THR. ITS PROP. RAJU MANSUKHLAL RUPAREIIYA v. M/S. LAXMI DRUCKEN KOMPONENTS PRIVATE LIMITED — Bombay High Court (2025-07-09)
• Mr Mahesh Bhandari v. Pahilajrai Rupani — Bombay High Court (2025-07-01)
• ISGEC HEAVY ENGINEERING LIMITED v. KISAN VEER KHANDALA SAHAKARI SAKHAR UDYOG — Bombay High Court (2025-06-30)