SNEH PRASHAR,. MAHESH GROVER

20 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• ALL INDIA COUNCIL FOR TECHNICAL EDUCATION v. KULDEEP KUMAR AND ORS — Punjab & Haryana High Court (2017-02-17)
• THANGMANI AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-02-01)
• GURU SAHAI TOURIST BUS SERVICE REGD v. STATE TRANSPORT COMMISSIONER & ORS — Punjab & Haryana High Court (2017-02-01)
• BALMEEK TRANSPORT CO REGD KHANNA v. STATE TRANSPORT COMMISSIONER PUNJAB & ORS — Punjab & Haryana High Court (2017-02-01)
• BALKAUR SINGH v. STATE TRANSPORT COMMR.PB.& ORS. — Punjab & Haryana High Court (2017-02-01)
• KULWANT KAUR & ANR. v. STATE TRANSPORT COMMR.PB.& ORS. — Punjab & Haryana High Court (2017-02-01)
• SATWINDER SINGH BHULLAR v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2017-02-01)
• BLOCK EDUCATION OFFICER NEER S.D. SCHOOL JIND & ORS v. KRISHAN KUMAR AND ANOTHER — Punjab & Haryana High Court (2017-02-01)
• KURUKSHETRA UNIVERSITY KURUKSHETRA v. SUBHASH CHAND AND OTHER — Punjab & Haryana High Court (2017-01-30)
• KURUKSHETRA UNIVERSITY KURUKSHETRA v. RAJ RANI AND OTHERS — Punjab & Haryana High Court (2017-01-30)