SNEH PRASHAR

188 recorded High Court judgment(s) · 2009–2025

Courts

Disposal nature

Recent judgments

• HARSHARAN KAUR AND OTHERS v. M/S GALAXY INTERNATIONAL AND OTHERS — Punjab & Haryana High Court (2025-05-22)
• SHOBA RANI AND ORS. v. GURPREET SINGH AND ORS. — Punjab & Haryana High Court (2025-04-24)
• SURTA RAM AND ORS v. JAGTAR SINGH AND ORS — Punjab & Haryana High Court (2025-04-24)
• LABH SINGH v. JAGJIT SINGH ETC. — Punjab & Haryana High Court (2024-02-05)
• BALWINDER KAUR AND ORS v. SARABJIT SINGH AND ORS — Punjab & Haryana High Court (2023-12-15)
• MALKIAT KAUR ANDORS v. GURJIT SINGH AND ORS — Punjab & Haryana High Court (2023-12-13)
• GURPREET SINGH AND ORS v. MALKIAT SINGH AND ORS — Punjab & Haryana High Court (2023-12-06)
• GULKANDI AND ORS. v. RAMESH CHAND AND ORS. — Punjab & Haryana High Court (2023-12-05)
• MOHINDER KAUR v. WALTER LAKRA — Punjab & Haryana High Court (2023-12-04)
• SMT PINKI DEVI AND ORS v. PARAM PREET SINGH AND ORS — Punjab & Haryana High Court (2023-11-23)