SMITA DAS DE

737 recorded High Court judgment(s) · 2024–2026

Courts

Calcutta High Court

737

DISPOSED	436
DISMISSED FOR DEFAULT	223
DISMISSED AS WITHDRAWN	34
DISMISSED	15
DISMISSED AS INFRUCTUOUS	12
DISMISSED FOR NON PROSECUTION	9
DISMISSED AS NOT PRESSED	4
ALLOWED	2

KRISHNA DATTA @ KRISHNA DUTTA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-03)
M/S. ONKAR PARIVAHAN FINANCE PVT. LTD. AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-03)
ANANYA DASGUPTA AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-06-03)
JHUMA MUKHERJEE v. BIDHANNAGAR MUNICIPAL CORPORATION AND ORS — Calcutta High Court (2026-06-03)
M/S. INDORAMA INDIA PRIVATE LIMITED (FORMERLY, IRC AGROCHEMICAL PRIVATE LIMITED) v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
M/S BEAUTY CONCEPTS PRIVATE LIMITED v. THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), KOLKATA AND ORS — Calcutta High Court (2026-05-22)
SHIVAM DEALCOM PRIVATE LIMITED v. THE JOINT COMMISSIONER OF INCOME TAX AND ORS — Calcutta High Court (2026-05-21)
ABHILASHA HEIGHTS PRIVATE LIMITED v. THE JOINT COMMISSIONER OC INCOE TAX AND ORS — Calcutta High Court (2026-05-21)
AARTI HIGHRISE PRIVATE LIMITED v. THE JOINT COMMISSIONER OF INCOME TAX AND ORS — Calcutta High Court (2026-05-21)
PINNACLE ENTERPRISES PRIVATE LIMITED AND ANR v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)